Supreme Court - Daily Orders
Sapphire Properties Pvt. Ltd. vs Unique Properties & Securities Pvt. ... on 8 March, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NOS.24+51 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)............. of 2016
(CC No. 4097/2016)
(Arising out of impugned final judgment and order dated
15/07/2013 in CA No. 48/2013 15/07/2013 in CA No. 16/2013
15/07/2013 in CLBCA No. 267/2012 15/07/2013 in CLBCA No. 12/2012
passed by the High Court of Bombay)
SAPPHIRE PROPERTIES PVT. LTD. Petitioner(s)
VERSUS
UNIQUE PROPERTIES & SECURITIES PVT. LTD. & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
With
SLP (C)....... CC No. 4393/2016
(with appln. (s) for c/delay in filing SLP and office report)
Date : 08/03/2016 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. C.A. Sundram, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rohan Dakshini, Adv.
Ms. Radhika Gautam, Adv.
Mr. E. C. Agrawala,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP (C) NO.35152/2014.
Signature Not Verified Digitally signed by Rajni Mukhi Date: 2016.03.09 13:15:27 IST Reason: (Rajni Mukhi) (Renu Diwan) Sr. P.A. Court Master