National Green Tribunal
S.M. Sivan vs 1. The Government Of Tamil Nadu Rep By Its ... on 21 July, 2022
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.07: Court No.2
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
IN THE MATTER OF:
Original Application No. 107 of 2021 (SZ)
(Through Video Conference)
S.M. Sivan,
Silver Cloud Estates,
Nilgiris. ...Applicant(s)
Vs
The Government of Tamil Nadu and Others.
. ...Respondent(s)
Date of hearing: 21.07.2022
CORAM:
HON'BLE SMT. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Mrs. Selvi George
For Respondent(s): Dr. D. Shanmuganathan for R1, R2, R4 and R5
Mr. Sai Sathya Jith for R3 and R6
ORDER
1. Heard the Learned Counsel for the parties.
2. Heard. Judgement Reserved.
............................................................J.M. (Smt. Justice Pushpa Sathyanarayana) .......................................E.M. (Dr. Satyagopal Korlapati) O.A. No. 107/2021(SZ) 21st July , 2022. (AM) 1