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[Cites 0, Cited by 0] [Section 161(2)] [Section 161] [Entire Act]

State of Goa - Subsection

Section 161(2)(c) in The Goa Panchayat Raj Act, 1994

(c)all sums received by the Panchayat by way of loans or contributions from the Government or any other authority or person or by way of gift;