Calcutta High Court
Premier (India) Bearing Ltd vs Skf Bearing India Ltd on 19 May, 2023
Author: Sugato Majumdar
Bench: Sugato Majumdar
OCD- 1
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/101/2004
IA NO: GA/1/2004(Old No:GA/1436/2004)
T/2/2004(Old No:T/129/2004)
PREMIER (INDIA) BEARING LTD.
VS
SKF BEARING INDIA LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 19th May, 2023 Appearance :
Mr. S. Mitra, Adv.
Mr. S. Chowdhury, Adv.
Mr. B. Sen, Adv.
Mr. D. Choudhury, Adv.
The Court : Supplementary Affidavit is filed today be kept on record. Written Statement to the Counter-Claim be submitted before the Department for scrutiny. Consideration of acceptance of the written statement will be considered on the returnable date.
The report of the learned Registrar, Original Side dated 13th January, 2023 be kept on record. It shows from the report that GA/1436/2004 disposed of on 8th July, 2008. Let the disposal of this application be uploaded in the Central Server System and should not appear in the list again.
Let the matter appear in the list on 13th June, 2023.
(SUGATO MAJUMDAR, J.) A. Dey.