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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(d) in Shri Krishna Ayush University Kurukshetra Act, 2016

(d)"Ayush course" means a course of all branches of AYUSH namely pre-clinical, para-clinical, clinical, para-medical and such other courses, as may be prescribed by the University at degree level or above or diploma;