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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(i) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(i)words and expressions used but not defined in this Chapter and defined in the Indian Forest Act, 1927, as amended from time to time in its application to Uttar Pradesh, shall have the meanings assigned to them in that Act.