New India Assurance Co., Ltd., vs Modinsab S/O Saipansab Attar on 9 December, 2011

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Karnataka High Court

New India Assurance Co., Ltd., vs Modinsab S/O Saipansab Attar on 9 December, 2011

Bench: Aravind Kumar

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the vehicie j;%i0E:;&::€§&"?:3féhe ierms and <:::i{42:§:§i};§2'fQ;2¢s:3--.&atVf7;£'f'ife var: provisions Q?' ihe 0,LLs;{'~§¢§%" V":-.V»;;'1«:~*ér'z {he insurance s:§é:hv'{§f'p§v9f'%€aZ>iIiEy which may ﬂari.-3<~:' (3%'2'":::<:<1:fé;:;é§vgj'-356'cfihe vehicieg in ,:'s;:%§:§ I'I)iv:isien 36:12:33': of ihég Ccuﬁ: in and (jibe: camnecteé matéaés 2E.G§.ES}€¥ has hem that Ezaﬁiééty :0 gay $z}.:::p€;::$3"'i;:i:§'3§:: is 0:1 3:5 Emsuranca €€I}§}'1§3.ﬁ}' 331% Si: <:a::::%::::__k§:}<% a:'bsG§ared ﬁf ﬁg Eiaééiiiya " 8 E2": View 95 $16 Eaw Eaéci down 13}; iihé A§<3:>; Saga": ':35 aafeaéi 9:3 ikig Ssuri in 'Sag jziﬁgzagﬁég rsfarraé :5: :§:3;§:*ag W I am of the Coizsiéergd View {hat §;:'*es€n1: appfsgsi.' ':9 b6 éismisaaé by cﬁzzfirming €333 _§1::ig:::§:i§;._2:':5§_$t? :;:'w:::-«s'i.__ ' §a$s«3:d by the 'Fr:Ebm:a.§. '§g3§'2«§vé:;:*:.§:

pasaed: V    ». .  

L Appea} is dismissgég

2. Judgment anﬁ §3;¥;?§;:.:j ._i;E:e Tribugai is affirmeé. V A 'V V

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