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Himachal Pradesh High Court

M/S Apj Laboratories vs . Hpscbl on 6 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

M/s APJ Laboratories vs. HPSCBL .

CWP No. 7719/2021

6.3.2023 Present: Mr. B. C. Negi, Sr. Advocate with Mr. Nitin Thakur, Advocate, for Directors Mr. Mohan Malik & Ms. Sangeeta Malik.

Mr. Ashok K. Thakur, Advocate, for Directors, Mr. Vijay Vohra and Ms. Neelam Vohra, Advocate. Mr. Sunil Mohan Goel, Advocate, for the respondent-Bank.

Mr. Abhishek Barowalia, Advocate, for respondent- M/s L.N. Pharma.

Heard further. For continuity, list on 9.3.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 6.3.2023 (pankaj) ::: Downloaded on - 07/03/2023 20:33:49 :::CIS