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Union of India - Section

Section 12 in The Medical Devices Rules, 2017

12. Functions of National Accreditation Body.

- The National Accreditation Body shall,-
(a)lay down the conformity assessment activities for accreditation of Notified Bodies and lay down standards for such accreditation;
(b)prepare norms and procedures for accreditation of Notified Body;
(c)audit a Notified Body periodically for assessing conformance with these rules and the norms laid down by it.