Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(a) in Uttar Pradesh Control Of Goondas Act, 1970 (a)"District Magistrate" includes an Additional District Magistrate specially empowered by the State Government in that behalf;
