Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 58 in The Calcutta Port Rules, 1943 58. Searchlights. - Inland steam-vessels are permitted to use search-lights for navigational purposes: Provided that no searchlight shall in any circumstances be directed so as to interfere with the navigation of any vessel under way.
