Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Tripura - Subsection Section 63(e) in Tripura Value Added Tax Rules, 2005 (e)an additional fee of Rs. 15/- to cover the cost of postage if the applicant wants his copy to be sent to him by post.
