Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 83 in Jammu and Kashmir Wakafs Act, 2001 83. Application of Islamic Law. - The provision of Islamic Law shall be applicable for administering, supervising and managing the Wakaf and Wakaf properties in all other matters not dealt under the Act.
