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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 235(1)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)open, break up, displace, take up or make any alteration in, or cause any injury to the soil or pavement or any wall, fence, post, chain or other material or thing forming part of any street ; or