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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(8)(i) in Tamil Nadu Prohibition Act, 1937

(i)the leaves, small stalks And flowering or fruiting tops of the Indian hemp plant (Cannabis savita L.) including all forms known as bhang, siddhi or ganja;