Kerala High Court
Neo Structo Constructions Pvt Ltd vs Director General Of Police, Kerala on 20 May, 2022
Author: Anu Sivaraman
Bench: Anu Sivaraman
WP(C) No.14873/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Friday, the 20th day of May 2022 / 30th Vaisakha, 1944
WP(C) NO. 14873 OF 2022(H)
PETITIONER:
NEO STRUCTO CONSTRUCTIONS PVT LTD REGISTERED OFFICE AT REGUS EARTH
ARISE, UNIT NOS 1137 11TH FLOOR, SARKHEJ - GANDHINAGAR HIGHWAY,
MAKARBA AHMEDABAD, GUJARAT - 380015, HAVING PRESENT BRANCH OFFICE AT
BPCL KOCHIN REFINERY, MSBP CHALIKKARA, VARIKOLI ROAD, CHALIKKARA
REPRESENTED BY ITS ASSISTANT MANAGER (ADMIN), PIN - 682303
RESPONDENTS:
1. DIRECTOR GENERAL OF POLICE KERALA KERALA STATE POLICE HEADQUARTERS,
VAZHUTHACAUD, TRIVANDRUM, PIN - 695010
2. DISTRICT POLICE CHIEF, ERNAKULAM OFFICE OF THE COMMISSIONER OF
POLICE, ABDUL KALAM MARG, MARINE DRIVE, ERNAKULAM, PIN - 682011
3. STATION HOUSE OFFICER AMBALAMEDU POLICE STATION, JUNCTION,
KARIMUGAL, KOCHI, PIN - 682303
4. ALIAS VARKEY RESIDING AT 2ND FLOOR, DOOR NO - 49/177, SYAMA BUSINESS
CENTRE, NH-47, BYPASS ROAD, VYTTILA, KOCHI, PIN 682019. **ADDRESS OF
THE 4TH RESPONDENT CORRECTED AS ALIAS VARKEY, WARD/HOUSE NO.XV/31B,
CHALIKARA, NEAR BPCL MSBP GATE, VARIKOLI PUTHENCRUZ P.O.,
PUTTUMANOOR KARA, ERNAKULAM-682 308 AS PER ORDER DATED 06-05-2022 IN
IA 1/2022**
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue a writ of mandamus or other appropriate writ, order or
direction commanding the respondents 1 to 3 to grant adequate Police
protection to the property and life of the employees of the petitioner
company and ensure smooth passage of goods vehicles onto and exit from the
work site of the company at BPCL Refinery, Challikkara against the
respondents 4 and his henchmen and ensure law and order is maintained at
the work-site of the petitioner company, pending disposal of the above
writ petition.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. P.PARVATHY, ELDHO.N.MONCY & SHAHNOY SHAJI Advocates for the
petitioner, GOVERNMENT PLEADER for respondents 1 to 3(B/o.) and of SRI.
LATHEESH SEBASTIAN, Advocate for respondent 4, the court passed the
following:-
WP(C) No.14873/2022 2/2
ORDER
It is submitted by the learned counsel appearing on either side that there is a chance of the matter being settled through mediation.
Post for appearance of the parties for mediation on 24-05-2022.
Sd/- ANU SIVARAMAN JUDGE 20-05-2022 /True Copy/ Assistant Registrar