Punjab-Haryana High Court
National Highways Authority Of India vs Sita Singh And Ors on 20 April, 2023
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
Neutral Citation No:=2023:PHHC:057964
2023:PHHC:057964
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
Date of decision: 20th April, 2023
FAO-3014-2022 (O&M)
National Highways Authority of India ....Appellant
Versus
Sita Singh and others ....Respondents
CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN Present: Mr. K.S. Kang, Advocate for the appellant(s).
Mr. Kashish Garg, Advocate for the respondents(s). AVNEESH JHINGAN, J :-
The appeal is dismissed.
For detailed reasons see order of even date passed in FAO No. 1078 of 2022 titled as 'National Highway Authority of India versus Balwinder Singh and others' and other connected matters.
[AVNEESH JHINGAN] JUDGE 20th April, 2023 manoj
1. Whether speaking/reasoned Yes/No
2. Whether reportable Yes/No Neutral Citation No:=2023:PHHC:057964 1 of 1 ::: Downloaded on - 12-06-2023 01:03:20 :::