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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

State of Haryana - Subsection

Section 134(1)(b) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(b)The tenders will be called/invited and dealt with by the authorities in the manner given in Schedule 'B'.