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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(e) in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006

(e)"Service" means the Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Service;