Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 14 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982 14. Area of institution and a layout plan showing the location of Buildings/ Hostel/Residential Buildings/Main Road/Play ground etc.
