Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 9 in The Bihar Combined Entrance Competitive Examination Act, 1995

9. Information of Seats.

- The Controller of Examination shall obtain information every year regarding the available seats in different faculties and subjects in Universities, Colleges and Institutes to be filled by the Combined Entrance Competitive Examination.