Section 83(3) in The Bihar Primary and Middle Education Rules, 1961
(3)Immediately after the rains each year each Sub-divisional Education Officer and Sub-Inspector of Schools shall review the condition of each Middle and Primary School respectively under their charge, and decide whether any of them is in need of major repairs. A list of such buildings in order of priority alongwith rough plans and estimates for the repairs shall be prepared by the Sub-divisional Education Officer and the Sub-Inspector of Schools and forwarded to the District Superintendent latest by the 30th November each year. The Sub-divisional Education Officer and the Sub-Inspector of Schools shall also report the approximate local contributions that may be forthcoming and the assistance recommended to be paid from the "School Building Repair Fund.
