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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(2)(vii) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(vii)ensure periodic sensitisation of officers of various Department and Local Bodies concerned with the welfare of senior citizens, towards the needs of such citizens, and the duty of the officers towards the latter;