Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Karnataka - Subsection Section 108(5) in The Karnataka Prohibition Act, 1961 (5)The powers of an officer empowered under this section shall be subject to such other modifications or instructions as the State Government may deem fit.
