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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Assam - Subsection

Section 3A(1)(i) in The Assam Agricultural Produce Market Act, 1972

(i)Co-ordination of the working of the Market Committees and other affairs thereof including programmes undertaken by such Market Committees for the development of markets and market areas;