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[Cites 0, Cited by 1] [Section 16(1)] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(1)(n) in The Himachal Pradesh Municipal Corporation Act, 1994

(n)[ if he has made any false declaration as required under this Act or the rules made thereunder.] [Clauses (n) and (o) inserted vide Act No. 23 of 2000 and clause (o) deleted vide Act No. 28 of 2005.]