Supreme Court - Daily Orders
D. Nagaraj vs The State Of Karnataka on 24 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.806 COURT NO.1 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No.25608/2018
D. NAGARAJ & ORS. Petitioner(s)
VERSUS
THE STATE OF KARNATAKA & ORS. Respondent(s)
Date : 24-07-2018 This petition was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. Naveen R. Nath, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter along with Writ Petition (C) No.791 of 2018.
(Chetan Kumar) (H.S. Parasher) A.R.-cum-P.S. Assistant Registrar Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.07.24 17:01:21 IST Reason: