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Supreme Court - Daily Orders

D. Nagaraj vs The State Of Karnataka on 24 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.806                               COURT NO.1                  SECTION

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                                WRIT PETITION (CIVIL) Diary No.25608/2018


     D. NAGARAJ & ORS.                                                     Petitioner(s)

                                                     VERSUS

     THE STATE OF KARNATAKA & ORS.                                         Respondent(s)


     Date : 24-07-2018 This petition was MENTIONED today.


     CORAM :
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                    HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)
                                        Mr. Naveen R. Nath, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter along with Writ Petition (C) No.791 of 2018.

(Chetan Kumar) (H.S. Parasher) A.R.-cum-P.S. Assistant Registrar Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.07.24 17:01:21 IST Reason: