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Himachal Pradesh High Court

Ishant Bhatia vs . State Of H.P. And Others on 15 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Ishant Bhatia vs. State of H.P. and others CWP No.4708 of 2022 .

15.07.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Mr. Adarsh K. Sharma, Mr. Ashwani K. Sharma & Mr. Nand Lal Thakur, Additional Advocates General and Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/ State.

CWP No.4708/2022 & 9363/2022 Notice. Mr. Ashwani K. Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of r all the respondents. Reply/instructions be filed/obtained within two days.

List on 18.7.2022 before appropriate Bench.

CMP No.9364/2022

The application is disposed of with a direction to the applicant/petitioner to file English translated copies of the documents in issue within four weeks.






                                                      ( Tarlok Singh Chauhan)
                                                               Judge



                                                 ( Chander Bhusan Barowalia )
                July 15, 2022 (KS)                           Judge




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