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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in The U.P. Goshala Adhiniyam, 1964

(3)It shall come into force on such date as the State Government may, by notification in the Gazette, appoint, and different dates may be appointed for different areas of Uttar Pradesh.