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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2) in The Jammu and Kashmir Agricultural Income Tax Act, 1962

(2)The first instalment shall be paid within one month of the service of the notice of demand or communication of the order, as the case may be, and each-subsequent instalment within two months of the previous instalment.