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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Indian Post Office Rules, 1933

(2)Persons desiring the privilege of sending out Business Reply Cards, Letter Cards and Envelopes for return to them shall make application to the Postmaster at the office to which the cards or envelopes are to be returned, who shall transmit the application to the Superintendent of Post Offices and await the receipt of a permit.