Rajasthan High Court - Jaipur
Ram Khiladi Meena S/O Shri Allu Ram Meena vs Union Of India on 26 August, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Writ Restoration Application No. 13/2020
In
S.B. Civil Writ Petition No.1777/2015
1. Ram Khiladi Meena S/o Shri Allu Ram Meena, Aged About
25 Years, Resident Of Jodhrala, Post Ramsar, Tehsil
Jamvaramgarh, District Jaipur.
2. Lokesh Meena S/o Shri Devi Singh Meena, R/o Naglaseer,
Post Bhusawar, Teh. Bhusawar, Dist. Bharatpur.
3. Ram Gopal Meena S/o Shri Jagdish Prasad Meena,
Resident Of Bilod, Tehsil Jamvaramgarh, District Jaipur,
Rajasthan.
4. Ramraj Meena S/o Shri Ramdhan Meena, Resident Of
Bhati Ka Bass, Raisar, Tehsil Jamvaramgarh, District
Jaipur, Rajasthan.
5. Amarkesh Meena S/o Shri Ramji Meena, Resident Of
Malarna Chaud, Tehsil Malarna Doongar, District Sawai
Madhopur.
6. Bhambalram Meena S/o Shri Batti Lal Meena, Resident Of
Village Bhadkoli, Post Bhadoti, Tehsil Malarna Doongar,
District Sawaimadhopur, Rajasthan.
7. Sitaram Meena S/o Shri Kajodram Meena, Resident Of
Village Bahad Ko Khurd, Post Behad Ko Kalan, Tehsil Reni,
District Alwar, Rajasthan.
8. Pramod Kumar Meena S/o Shri Ram Sahai Meena,
Resident Of Aamala, Post Bahadko Kalan, Tehsil Rajgarh
(Reni), District Alwar, Rajasthan.
9. Jitendra Kumar Meena S/o Shri Ganga Ram Meena,
Resident Of Village And Post Barer Tehsil Rajgarh, District
Alwar.
10. Balram Meena S/o Shri Ram Kishore Meena, Resident Of
Village And Post Fatehpur Post Toda Nagar, Tehsil
Laxmangarh, District Alwar, Rajasthan.
11. Ram Lal Meena S/o Khilari Ram Meena, Resident Of
Nathala, Post Garhi Sawairam, Tehsil Rajgarh, District
Alwar.
12. Ranvir Kumar Meena S/o Shri Gopi Ram Meena, Resident
Of Village Khejroli, Tehsil Chomu, District Jaipur,
Rajasthan.
13. Lal Chand Yadav Son Of Shri Surja Ram Yadav, Resident
Of Dhani Sagar Ki Village And Post Nangal Koju, Tehsil
Chomu, District Jaipur, Rajasthan.
14. Samol Kumar Meena S/o Bhodu Ram Meena, Resident Of
Village And Post Naurangwada, Tehsil Mahuwa, District
Dausa.
15. Lokesh Meena S/o Ram Kumar Meena, Resident Of Village
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And Post Bonl, Tehsil Todabhim, District Karauli.
16. Arun Singh Son Of Shri Yaduvir Singh, Resident Of Village
Basaiya Jat, Post Gangroli, Tehsil Nadbai, District
Bharatpur, Rajasthan.
17. Suresh Chand Son Of Chandra Pal Singh, Resident Of
Village And Post Abhorra, Tehsil Kumher, District
Bharatpur.
18. Manoj Kumar Meena S/o Ratan Meena, Resident Of
Village Sinduki, Post Salimpur, Tehsil Mahuwa, District
Dausa.
----Petitioners
Versus
1. Union Of India, Through Its Under Secretary To The
Government Of India Ministry Of Railway, Rail Bhawan,
New Delhi.
2. Inspector General Cum Security, Commissioner Rpf.
Northern Eastern Railway, Gorakhpur, U.p.
----Respondents
For Petitioner(s) : Mr. Pooran Chand Verma For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 26/08/2021 Heard on the restoration application. For the reasons mentioned in the application, the same is allowed.
The writ petition is restored to its original number.
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