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State of Andhra Pradesh - Section

Section 59 in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

59. Preparation of Results Sheet.

- After counting of all ballot papers contained in all the ballot boxes used in ward/gram panchayat/Territorial Constituency, as the case may be have been completed, the Returning Officer shall make the entries in a result sheet in Form-XXVI and announce the particulars.