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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(d) in Telangana Medical Practitioners Registration Act, 1968

(d)[ The Director of Medical Education, the Director of Health and Family Welfare, the Commissioner, [Telangana] [Substituted by Act No. 10 of 2013.] Vaidya Vidhana Parishad and Vice-Chancellor, Kaloji Narayana Rao University of Health Sciences, Telangana and any other officer to be nominated by the Government, ex-officio.]