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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(3)(b) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(b)be removed from his/her office in accordance with Regulation (16) of these Regulations.