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State of Haryana - Section

Section 41 in The Haryana and Punjab Agricultural Universities Act, 1970

41. Obligations to be discharged by the Punjab Agricultural University.

Any obligation incurred, before the commencement of this Act, by the existing University to confer any degree or other academic distinction on, or to issue any diploma or other certificate to, any person or to grant any copy of any degree, diploma, certificate, marks-sheet or other document to any person shall, on such commencement, be the obligation of the Punjab Agricultural University.