Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 31 in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974 31. Balance over one year. - Balances unclaimed within one year from the close of the case shall after the close of March next year be credited to Government.
