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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Punjab Factory Rules, 1952

(2)No licensee shall, -
(i)change the name of his factory; or
(ii)employ persons in excess of the number as specified in the licence; or
(iii)use motive power in excess of the limits of horse power specified in the licence; without getting his licence amended.