Allahabad High Court
Phool Singh Gautam & Others vs State Of U.P.& Others on 13 August, 2010
Bench: Sunil Ambwani, Kashi Nath Pandey
Court No. - 32 Case :- SPECIAL APPEAL No. - 276 of 2006 Petitioner :- Phool Singh Gautam & Others Respondent :- State Of U.P.& Others Petitioner Counsel :- Ashok Khare,P.N. Ojha,Ram Chandra Srivastava Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
We are informed that the question involved in this Special Appeal has been heard by Full Bench and the judgment has been reserved. List on 14.9.2010 awaiting the decision of the Full Bench. Order Date :- 13.8.2010 RKP