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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(ii) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(ii)resort to, or in any way abet any form of strike or coercion or physical duress in connection with any matter pertaining to his service or the service of any other employee.