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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Mizoram - Subsection

Section 25(1)(a) in Mizoram Liquor (Prohibition) Act, 2019

(a)enter into any such house, building, shop, tent, vessel, raft, vehicle, land or place and conduct search; and in case of resistance, break open any door and remove any other obstacle to such entry;