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[Cites 0, Cited by 0] [Section 79(5)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(5)(ix) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(ix)to exercise similar powers and perform such other duties as may be conferred or imposed on him by the Statutes and Regulations or by the concerned Associate Dean Or by the Vice-Chancellor.