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[Cites 0, Cited by 0] [Section 586] [Entire Act]

State of Telangana - Subsection

Section 586(34) in Greater Hyderabad Municipal Corporation Act, 1955

(34)regulating the disposal of the dead and the maintenance of all places for the disposal of the dead in good order and in a safe sanitary condition, due regard being had to the religious usages of the several classes of the community;