Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act] State of Odisha - Subsection Section 39(3)(c) in The Orissa Ayurvedic Medicine Act, 1960 (c)sign or authenticate a medical or physical fitness certificate of such description as may be prescribed : and