Kerala High Court
R.Radakrishna Panicker vs State Of Kerala on 14 October, 1993
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
WEDNESDAY, THE 20TH DAY OF JULY 2016/29TH ASHADHA, 1938
WP(C).No. 24044 of 2016 (E)
----------------------------
PETITIONER(S):
-------------
1. R.RADAKRISHNA PANICKER,
S/O. A.RAMACHANDRA PANICKER, AGED 43 YEARS,
CONDUCTOR GR.II, K.S.R.T.C., PUNALUR AND
RESIDING AT VAISHNAVAM, AGASTHYACODU, ANCHAL P.O.,
KOLLAM-691 306.
2. J.VINOD,
S/O. G.JANARDHANAN PILLAI, AGED 46 YEARS,
CONDUCTOR GR.II, K.S.R.T.C., PUNALUR AND
RESIDINGA T CHANDANAM, VILAKKUDI P.O.,
KUNNICODE, PUNALUR, KOLLAM-691 508.
3. T.RADHAKRISHNAN,
S/O. R.THANKAPPAN ACHARI, AGED 44 YEARS,
CONDUCTOR GR.II, K.S.R.T.C., PUNALUR AND
RESIDING AT CHARUVILA PUTHENVEEDU,
VILAKKUDI P.O., KUNNICODE, PUNALUR,
KOLLAM-691 508.
4. J.VINOD (KOTTAVATTOM),
S/O. N.JANARDHANAN PILLAI,
AGED 41 YEARS, CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT VINOD BHAVAN,
KOTTAVATTOM- P.O., ELAMPAL (VIA),
PUNALUR, KOLLAM-691 322.
5. T.RADHAKRISHNA PILLAI,
S/O. THANKAPPAN PILLAI, AGED 45 YEARS,
CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT
POOMANGALATH PUTHEN VEEDU, THALACHIRA P.O.,
CHIRATTAKONAM, KOTTARAKKARA,
KOLLAM DISTRICT-691 538.
msv/
-2-
-2-
WP(C).No. 24044 of 2016 (E)
---------------------------
6. V.M.VARGHESE
S/O. M.C.MATHEW, AGED 51 YEARS, CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT
VALLIYAZHAKATHU THEKKATHIL, KUTTIKONANM,
KUNNICODE P.O., KOLLAM DISTRICT-691 508.
7. P.PRAKASHAN NAIR,
S/O. K.PRABHAKARAN NAIR,
AGED 51 YEARS, CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT
KUZHIYANTHARATHU VEEDU, KOTTAVATTOM P.O.,
ELAMPAL (VIA), KOLLAM DISTRICT-691 322.
8. A.SUNDARESAN,
S/O. LATE V.ASHOKAN, AGED 51 YEARS, CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT
SUNDARESA MANDIRAM, VETTITHITTA P.O., VANVILA,
PIRAVANTHUR, PUNALUR, PATHANAPURAM-689 696.
9. G.JIJI,
S/O. K.GEORGE, AGED 46 YEARS, CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT
PALAYATHONDALIL VEEDU,
PANDITHITTA, AMBALANIRAPPU P.O.,
KUNNICODE, KOLLAM-691 508.
10. C.N.VASUNDARAN,
S/O. K.NANU, AGED 44 YEARS, CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT GEETHA BHAVAN,
PALACHERRY P.O., PUNALUR, KOLLAM-691 331.
11. V.JOSEPH KUTTY,
S/O. LATE K.M.VARGHESE,
AGED 50 YEARS, CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT JITHIN LAND,
VALIYAVILA VEEDU, KOTTAVATTOM P.O., ELAMBAL VIA,
KOLLAM-691 322.
12. B.SANTHOSH KUMAR,
S/O. N.BALAKRISHNA PILLAI,
AGED 46 YEARS, CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT
VILALYIL PUTHEN VEEDU, KOTTAVATTOM P.O.,
ELAMBAL VIA, KOLLAM-691 322.
13. D.S.RAJASEKHARAN,
S/O. G.DAMODHARAN NAIR,
AGED 47 YEARS, CONDUCTOR GR.II,
K.S.R.T.C., PUNALUR AND RESIDING AT
PALAYATHONDALIL VEEDU, PANDITHITTA,
AMBALANIRAPPU P.O.,KUNNICODE, KOLLAM-691 508.
msv/
-3-
-3-
WP(C).No. 24044 of 2016 (E)
---------------------------
14. C.BIMAL KUMAR,
S/O. CHANDRASEKHARAN PILLAI, AGED 40 YEARS,
CONDUCTOR GR.II, K.S.R.T.C., SULTHANBATHERY AND
RESIDING AT AMBADIYIL, VENDAR P.O., KOTTARAKKARA,
KOLLAM-691 507.
BY ADVS.SRI.N.UNNIKRISHNAN
SRI.PAULACHAN IYPE
SRI.K.U.VIVEK
SRI.C.O.JOSE
RESPONDENT(S):
--------------
1. STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2. KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM-695 023,
REPRESENTED BY THE CHAIRMAN & MANAGING DIRECTOR.
R1 BY GOVERNMENT PLEADER SRI.T.R.RAJESH
R2 BY SRI.M.GOPIKRISHNAN NAMBIAR, SC, KSRTC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 20-07-2016, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
msv/
WP(C).No. 24044 of 2016 (E)
----------------------------
APPENDIX
PETITIONER(S)' EXHIBITS
-----------------------
EXHIBIT P1 A TRUE COPY OF MEMO NO. E1 1659/93/PLR
DATED 14-10-1993.
EXHIBIT P2 A TRUE COPY OF PROFORMA DATED 13-02-2012 ISSUED BY
THE A.T.O., KSRTC, PUNALUR.
EXHIBIT P3 A TRUE COPY OF PROFORMA DATED 09-02-2012 ISSUED BY
THE A.T.O., KSRTC, PUNALUR.
EXHIBIT P4 A TRUE COPY OF PROFORMA DATED 09-02-2012 ISSUED BY
THE A.T.O., KSRTC.
EXHIBIT P5 A TRUE COPY OF PROFORMA DATED 13-02-2012 ISSUED BY
THE A.T.O., KSRTC.
EXHIBIT P6 A TRUE COPY OF PROFORMA DATED 10-02-2012 ISSUED BY
THE A.T.O., KSRTC, PUNALUR.
EXHIBIT P7 A TRUE COPY OF APPOINTMENT ORDER
NO. E1. 1659/93/PLR DATED 16-10-1993.
EXHIBIT P8 A TRUE COPY OF PROFORMA DATED 13-02-2012 ISSUED BY
THE A.T.O., KSRTC, PUNALUR.
EXHIBIT P9 A TRUE COPY OF APPOINTMENT ORDER
NO. E1. 1659/93/PLR DATED 16-10-1993.
EXHIBIT P10 A TRUE COPY OF PROFORMA DATED 13-02-2012 ISSUED BY
THE A.T.O., KSRTC, PUNALUR.
EXHIBIT P11 A TRUE COPY OF PROFORMA DATED 09-02-2012 ISSUED BY
THE A.T.O., KSRTC, PUNALUR.
EXHIBIT P12 A TRUE COPY OF PROFORMA DATED 13-02-2012 ISSUED BY
THE A.T.O., KSRTC, PUNALUR.
EXHIBIT P13 A TRUE COPY OF APPOINTMENT ORDER
NO. E1. 1659/93/PLR DATED 14-10-1993.
EXHIBIT P14 A TRUE COPY OF PROFORMA DATED 06-02-2012 ISSUED BY
THE A.T.O., KSRTC, PUNALUR.
EXHIBIT P15 A TRUE COPY OF MEMORANDUM NO. PL.12/025739/2008
DATED 11-07-2012 ISSUED TO THE FIRST PETITIONER.
msv/
-2-
-2-
WP(C).No. 24044 of 2016 (E)
----------------------------
EXHIBIT P16 A TRUE COPY OF MEMORANDUM NO. PL.12/025739/2008
DATED 07-04-2012 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P17 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 3RD PETITIONER.
EXHIBIT P18 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 4TH PETITIONER.
EXHIBIT P19 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 5TH PETITIONER.
EXHIBIT P20 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 6TH PETITIONER.
EXHIBIT P21 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 7TH PETITIONER.
EXHIBIT P22 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 24-04-2012 ISSUED TO THE 8TH PETITIONER.
EXHIBIT P23 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 9TH PETITIONER.
EXHIBIT P24 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 10TH PETITIONER.
EXHIBIT P25 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 11TH PETITIONER.
EXHIBIT P26 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 12TH PETITIONER.
EXHIBIT P27 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 13TH PETITIONER.
EXHIBIT P28 A TRUE COPY OF MEMORANDUM NO. PL12/025739/2008
DATED 07-04-2012 ISSUED TO THE 14TH PETITIONER.
EXHIBIT P29 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 1ST PETITIONER.
EXHIBIT P30 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 2ND PETITIONER.
EXHIBIT P31 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 3RD PETITIONER.
msv/
-3-
-3-
WP(C).No. 24044 of 2016 (E)
----------------------------
EXHIBIT P32 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 4TH PETITIONER.
EXHIBIT P33 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 5TH PETITIONER.
EXHIBIT P34 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 6TH PETITIONER.
EXHIBIT P35 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 7TH PETITIONER.
EXHIBIT P36 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 8TH PETITIONER.
EXHIBIT P37 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 9TH PETITIONER.
EXHIBIT P38 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 10TH PETITIONER.
EXHIBIT P39 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 11TH PETITIONER.
EXHIBIT P40 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 12TH PETITIONER.
EXHIBIT P41 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 13TH PETITIONER.
EXHIBIT P42 A TRUE COPY OF THE REPRESENTATIONS
DATED 08-05-2016 SUBMITTED BY THE 14TH PETITIONER.
EXHIBIT P43 A TRUE COPY OF ORDER NO. PA3/23289/15/WPC
DATED 08-04-2016.
EXHIBIT P44 A TRUE COPY OF JUDGMENT DATED 08-04-2016 IN
C.O.(C)NO. 485/2016 IN WPC NO. 23289/2015
(S.SADASIVAN AND OTHERS VS. SHRI ANTONY CHACKO).
EXHIBIT P45 A TRUE COPY OF JUDGMENT DATED 23-05-2016 IN
WPC NO. 17943/2016(P).
RESPONDENT(S)' EXHIBITS:
------------------------
NIL
//TRUE COPY//
P.S.TO JUDGE
Msv/
SHAJI P. CHALY, J.
----------------------------
W.P.(C). No. 24044 of 2016
----------------------------------------
Dated this the 20th day of July, 2016
JUDGMENT
This writ petition is filed by petitioners seeking to count the provisional service for regular pension and pensionary benefits. The Larger Bench of this Court in K.L Francis v. Kerala State Road Transport Corporation, Thiruvananthapuram & another [2015(2) KHC 1] has held that, the provisional service can be reckoned for calculating the pension and pensionary benefits. Therefore, the issue raised by the petitioners in this writ petition is covered by the aforesaid Larger Bench judgment.
2. However, learned Standing Counsel for the respondent Corporation has submitted that, Special Leave Petition is preferred against the said Larger Bench judgment.
3. Therefore, the respondent will consider W.P.(C). No. 24044 of 2016 2 Ext.P29 to P42 representations submitted by petitioners and take a decision within two weeks, in compliance with the judgment of the Larger Bench judgment with respect to reckoning the period of provisional service for pension and other benefits.
Writ petition is disposed of accordingly.
Sd/-
SHAJI P. CHALY, JUDGE dlk/20/7/