Bombay High Court
Shri. Somnath Kondaji Korde vs Samata Samaj Vikas Sanstha , Through Its ... on 20 September, 2022
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
VAISHALI
ANIL
TIKAM Tikam 1/2 36- WP 1444 of 2020.odt
Digitally signed
by VAISHALI
ANIL TIKAM
Date:
2022.09.22
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
14:11:35 +0530 CIVIL APPELLATE JURISDICTION
WRIT PETITION No. 1444 OF 2020
Shri Somnath Kondaji Korde ...Petitioner
Vs.
Samata Samaj Vikas Sanstha,
Thr. Its Chairman and Ors. ...Respondents
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Mr.Amritkumar D. Sale, Advocate for the Petitioner.
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CORAM : SANDEEP K. SHINDE, J.
TUESDAY, 20TH SEPTEMBER, 2022.
P.C. :
1. Heard Mr. Sale, learned counsel for the Petitioner.
2. Issue notice to Respondents, returnable on 22nd December, 2022. Petitioner may serve the Respondents, also by the Advocate.
(SANDEEP K. SHINDE, J.) Tikam 2/2 36- WP 1444 of 2020.odt