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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(3) in First Statutes of the University of Udaipur

(3)In case the fee is paid to University Cashier at the counter, it shall be accompanied by a statement of Form 14, giving particulars regarding the name and registered number of the remitter. If such a statement is not produced, the University office shall not be responsible for the wrong posting of the fee in the registers.