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[Cites 0, Cited by 0] [Section 701] [Entire Act]

Bengal Presidency - Subsection

Section 701(n) in Police Regulations, Bengal , 1943

(n)When any treasury official is sent in charge of a remittance he shall remain present whilst the treasure is being examined and shall take back all bags and padlocks. If the escort is returning to the station of original despatch, the chests, etc. should be sent back under its charge, coolies, cart-hire and freight being paid by the treasury.