Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] Andaman and Nicobar Islands - Subsection Section 80(5) in The Andaman and Nicobar Islands Excise Regulation, 2012 (5)No order under this section shall be passed after the expiry of a period of six months from the date on which the order sought to be revised has been passed
