Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(2)(i) in The Uttarakhand Water Tax on Electricity Generation Act, 2012 (i)"Water Tax" means the rate levied or charged for water drawn for generation of electricity and fixed under this Act.